Cheritangme K. Marak Vs State Of Meghalaya & 8 Ors.

Meghalaya High Court At Shillong 26 Nov 2024 Writ Petition (C) No. 317 Of 2024 (2024) 11 MEG CK 0007
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 317 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

S. Deb, A. Momin, E.B. Passah

Judgement Text

Translate:

H. S. Thangkhiew, J

Mr. S. Deb, learned counsel on behalf of the petitioner prays that he may be allowed some time to obtain instructions to the affidavit filed by the respondents No. 1-6 and 9.

Prayer is allowed.

Ms. E.B. Passah, learned counsel submits that affidavit on behalf of the respondents No. 7 and 8 will be filed in the course of the day.

List this matter on 16th December, 2024.

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Case Metadata
  • Ck Citation: (2024) 11 MEG CK 0007
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: S. Deb, A. Momin, E.B. Passah
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