Council Of Nokmas, Tura Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 26 Nov 2024 Writ Petition (C) No. 323 Of 2023 (2024) 11 MEG CK 0008
Bench: Division Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 323 Of 2023

Hon'ble Bench

H.S. Thangkhiew, J; B. Bhattacharjee, J

Advocates

A.G. Momin, L.D. Sangma, N.D. Chullai, R. Colney, N. Rajee, S. Dey

Judgement Text

Translate:

H.S. Thangkhiew, J

It is submitted that an affidavit detailing the list of markets, has been filed.

Ms. N. Rajee, learned counsel for the respondent No. 2, prays that the matter be adjourned for today, due to the absence of Mr. S. Dey, the arguing counsel.

The same is not objected by the learned counsel for the petitioner.

Accordingly, list this matter on 11.02.2025.

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Case Metadata
  • Ck Citation: (2024) 11 MEG CK 0008
  • Coram: H.S. Thangkhiew, J; B. Bhattacharjee, J
  • Bench: Division Bench
  • Advocates: A.G. Momin, L.D. Sangma, N.D. Chullai, R. Colney, N. Rajee, S. Dey
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