Shobha Gupta Vs Managing Committee Arya Vidyalaya Secondary U.P & L.P School & 4 Ors.

Meghalaya High Court At Shillong 26 Nov 2024 Writ Petition (C) No. 345 Of 2024 (2024) 11 MEG CK 0009
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 345 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

M. Hajong, M.L. Nongpiur

Judgement Text

Translate:

H. S. Thangkhiew, J

Mr. M.L. Nongpiur, learned counsel on behalf of the respondents No. 1 and 2 prays for and is allowed two weeks’ further time to file affidavit.

None appears on behalf of the State respondents No. 3-5.

List this matter on 11th December, 2024.

Interim order passed earlier shall continue until the next date.

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