Kharka Bahadur Thapa & 23 Ors. Vs State Of Meghalaya & Anr.

Meghalaya High Court At Shillong 26 Nov 2024 Writ Petition (C) No. 353 Of 2024 (2024) 11 MEG CK 0010

Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 353 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

E. Ahmed, T.Yangi.B, E.R. Chyne, S.Sen

Judgement Text

Translate:

H. S. Thangkhiew, J

Mrs. T. Yangi. B, learned AAG assisted by Mr. E.R. Chyne, learned GA on behalf of the respondent No. 1 and Mr. S. Sen, learned counsel on behalf of the respondent No. 2 pray for and are allowed two weeks’ further time to file their respective affidavits.

List this matter on 13th December, 2024.

Madhya Pradesh High Court