Inre Suo Motu Illegal Mining Of Coal In The State Of Meghalaya Vs State Of Meghalaya

Meghalaya High Court At Shillong 2 Dec 2024 Public Interest Litigation No. 2 Of 2022
Bench: Division Bench

Judgement Snapshot

Case Number

Public Interest Litigation No. 2 Of 2022

Hon'ble Bench

H.S. Thangkhiew, J; W. Diengdoh, J

Advocates

A. Kumar, K. Khan, R. Colney

Judgement Text

Translate:
Supreme Court
Rajendra Bihari Lal And Another Vs State Of Uttar Pradesh And Others
17 Oct 2025
Delhi HC
Rachna Bansal & Ors. Vs Commissioner Of The Municipal Corporation Of Delhi & Ors.
17 Oct 2025
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Case Metadata
  • Coram: H.S. Thangkhiew, J; W. Diengdoh, J
  • Bench: Division Bench
  • Advocates: A. Kumar, K. Khan, R. Colney
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