Meghalaya Power Distributor Corporation Limited (Me.PDCL) Vs Darren Damanbha Kharkongor, Son Of Davis Pyngrope, Resident Of Pohkseh West, Shillong-793006, East Khasi Hills District Meghalaya & Ors.
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Miscellaneous Case (Writ Appeal) No. 66 Of 2024
Hon'ble Bench
I.P. Mukerji, CJ; B. Bhattacharjee, J
Advocates
A. Kumar, R. Colney, S. Jindal, T. Pohlong
Final Decision
Allowed
Acts Referred
Limitation Act, 1963 — Section 5
Judgement Text
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