Md. Abdul Zabar Vs State Of Manipur; & Ors

Sanjay Kumar, CJ

Mr. Athouba Khaidem, learned Government Advocate, appears for the State authorities. Mr. Kh. Samarjit, learned DSGI, appears for the Union of

India.

Mr. S. Samungou, learned counsel representing Mr. N. Mahendra, learned counsel for the petitioner, filed a list of steps to be implemented for proper

and effective distribution of food grains under the NFSA, 2013.

Mr. Athouba Khaidem, learned Government Advocate, and Mr. Kh. Samarjit, learned DSGI, were also supplied copies of the

same.

For arguments, post on 07.11.2022.