Ahanthem Bimol Singh, J
Executive members of the High Court Bar Association, Manipur made a prayer before this Court for adjourning the cases listed today on account of organizing a function of the Bar today.
In view of the prayer made above, the learned counsel appearing for the parties prays for taking up this matter on another date.
As prayed for, list this case again on 13-03-2023.
Earlier interim order, if any, shall continue till the next date.