A. Guneshwar Sharma, J
[1] Present Mrs. N. Savitri, learned counsel for the appellant.
[2] Mr. Shakir Khan, learned counsel for the respondents, seeks some time to file counter in CRP(CRP.Art.227) No. 2 of 2023. The same may be
filed with advance copy to the other side.
[3] List on 25.08.2023.
[4] Earlier interim order is extended till the next date.