Ahanthem Bimol Singh, J
Heard Mr. H. Debendra, learned Deputy AG appearing for the applicant.
Issue notice, returnable within four weeks.
Applicant is to take steps for service of notice upon the respondent by way of speed post.
Steps should be taken within ten days and the applicant is to file an affidavit showing proof of service of such notice.
List this case again on 11-12-2023.
