State Of Manipur Vs A. Sunder Sharma & Anr.

Manipur High Court (Imphal) 1 Apr 2024 Writ Petition (C) No. 19 Of 2021 (2024) 04 MAN CK 0001
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 19 Of 2021

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Th. Vashum, K. Roshan

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. Th. Vashum, learned GA appeared for the petitioner and Mr. K. Roshan, learned counsel appeared for the respondent No. 2. None appeared for the respondent No. 1.

As prayed for, list this case again on 02-05-2024.

Earlier interim order shall continue till the next date.

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