R S Ngaranchui & Ors. Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 1 Apr 2024 Writ Petition (C) No. 406 Of 2023 (2024) 04 MAN CK 0005
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 406 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

L. Shashibhushan, K. Kamei, M. Devananda, Jyotsana

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. L. Shashibhushan, learned senior counsel assisted by Ms. K. Kamei, learned counsel appeared for the petitioners and Mr. M. Devananda, learned Addl. AG assisted by Mr. Jyotsana, learned counsel appeared for the respondents.

On the joint prayer made by the counsel appearing for the parties, list this case again on 10-04-2024.

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