Wahengbam Pramod Singh & Anr. Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 4 Apr 2024 Miscellaneous Case (Writ Petition (C)) No. 58 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 254, 258, 315, 330 Of 2023, Writ Petition (C) No. 655, 659, 722, 747 Of 2023 (2024) 04 MAN CK 0013

Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Case (Writ Petition (C)) No. 58 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 254, 258, 315, 330 Of 2023, Writ Petition (C) No. 655, 659, 722, 747 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Th. Vashum, Ajoy Pebam

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. Th. Vashum, learned GA appearing for the respondents seeks three weeks’ further time for filing counter affidavit in connection with WP(C) No. 722 of 2023 and WP(C) No. 747 of 2023.

Mr. Ajoy Pebam, learned counsel appearing for the petitioners has no objection.

As prayed for, list these cases again on 22-05-2024.

Earlier interim order shall continue till the next date.

Madhya Pradesh High Court