Ahanthem Bimol Singh, J
Mr. S.K. Verma, learned counsel assisted by Ms. G. Silvia, learned counsel appearing for the petitioner submitted that they have just received a copy of the counter affidavit filed on behalf of the respondents today and as such, the learned counsel seeks two weeks’ time for filing rejoinder affidavit.
Mr. M. Brojendro, learned counsel appearing for the respondents submitted that he has no objection.
As prayed for, list these cases again on 21-05-2024. In the meantime, parties are at liberty to exchange their affidavit, if so advised.
