Ahanthem Bimol Singh, J
Mr. Phungyo Zingkhai, learned Deputy GA appearing for the respondent No. 1 and Mr. P. Tamphamani, learned counsel appearing for the respondent No. 3 seeks three weeks’ time for filing their respective counter affidavit.
Mr. Y. Nirmolchand, learned senior counsel assisted by Mr. U. Augusta, learned counsel appearing for the petitioner submitted that they have no objection.
As prayed for, list these cases again on 23-05-2024.
Earlier interim order shall continue till the next date.
