Ahanthem Bimol Singh, J
Heard Mr. LN Ngamba, learned counsel appearing for the petitioners.
Issue notice, returnable within four weeks.
Mr. Niranjan Sanasam, learned GA entered appearance and accepts notice on behalf of respondents Nos. 1 to 9 and hence, no formal notice is called for in respect of the said respondents.
Petitioners are to take steps for service of notice upon the respondent Nos. 10 to 18 by way of dasti service. Steps should be taken within one week. Petitioners are to file affidavit showing proof of service of such notice.
List these cases again on 07-06-2024.
