Md. Abdul Latif & 3 Ors. Vs State Of Manipur & 3 Ors.

Manipur High Court (Imphal) 25 Apr 2024 Writ Petition (C) No. 339 Of 2023 (2024) 04 MAN CK 0054
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 339 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Rinika Maibam

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Ms. Rinika Maibam, learned counsel appearing for the petitioners submitted that the respondents are yet to file counter affidavit.

In view of the above, let this case be listed again on 07-06-2024.

In the meantime, respondents are directed to file their counter affidavits.

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