Cygnus Equipments And Rentals Pvt Ltd. Vs Takhellambam Swami Singh; & Anr.

Manipur High Court (Imphal) 20 May 2024 Revision Petition (CRP Art. 227) No. 52 Of 2019, Miscellaneous Case (Revision Petition (CRP Art. 227) No. 29 Of 2019 (2024) 05 MAN CK 0041
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition (CRP Art. 227) No. 52 Of 2019, Miscellaneous Case (Revision Petition (CRP Art. 227) No. 29 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Gautam, Sandhyarani

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. Gautam, learned counsel appearing for the petitioner prays for taking up these matters after 3 (three) weeks.

Ms. Sandhyarani, learned counsel appearing for the respondents has no objection.

As prayed for, list these cases again on 24.06.2024.

Earlier interim order shall continue till the next date.

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Case Metadata
  • Ck Citation: (2024) 05 MAN CK 0041
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Gautam, Sandhyarani
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