Ahanthem Bimol Singh, J
Mr. N. David, learned counsel appeared for the petitioner and Mr. H. Debendra, learned Dy.AG assisted by Mr. A. Bheigya Meitei, learned counsel appeared for the respondents.
It has been submitted at the bar that exchange of pleadings are complete and the matter can be posted for final hearing and early disposal.
As prayed for by the learned counsel appearing for the parties, list this case for final hearing on 31-07-2024.
