Md. Tahir Ali Jamil Vs State Of Manipur

Manipur High Court (Imphal) 1 Jul 2024 Writ Petition (C) No. 326 Of 2017 (2024) 07 MAN CK 0028
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 326 Of 2017

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Md. Abdul Baqee Khan, H. Samarjit, Albert Keisham

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Md. Abdul Baqee Khan, learned counsel appearing for the petitioner prays for taking up this matter after the summer vacation.

Mr. H. Samarjit, learned GA and Mr. Albert Keisham, learned counsel appearing for the respondents submitted that they have no objection.

As prayed for, list this case again on 05.08.2024.

Earlier interim order shall continue till the next date.

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Case Metadata
  • Ck Citation: (2024) 07 MAN CK 0028
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Md. Abdul Baqee Khan, H. Samarjit, Albert Keisham
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