Kh. Kalachand Singh Vs Union Of India; & Ors.

Manipur High Court (Imphal) 1 Jul 2024 Writ Petition (C) No. 502 Of 2023 (2024) 07 MAN CK 0031
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 502 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

H. Samarjit, Boboy Potsangbam, Kh. Lupenjit

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. H. Samarjit, learned GA appearing for the State respondents seeks 2 weeks’ time for filing counter affidavit.

Mr. Boboy Potsangbam, learned CGSC appearing for the Union of India submitted that counter affidavit on behalf of the Union of India has already been filed.

Mr. Kh. Lupenjit, learned counsel appearing for the petitioner has no objection to the adjournment.

As prayed for, list this case again on 01.08.2024.

Earlier interim order shall continue till the next date.

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Case Metadata
  • Ck Citation: (2024) 07 MAN CK 0031
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: H. Samarjit, Boboy Potsangbam, Kh. Lupenjit
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