Amjad @ Jeheruddin Vs State Of Manipur & 4 Ors.

Manipur High Court (Imphal) 5 Jul 2024 Writ Petition (C) No. 447 Of 2024 (2024) 07 MAN CK 0008
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 447 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Ch. Ngongo, A. Bheigya Meitei, H. Debendra

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Heard Mr. Ch. Ngongo, learned senior counsel appearing for the petitioner.

Issue notice, returnable within 4(four) weeks.

Mr. A. Bheigya Meitei, learned counsel assisting Mr. H. Debendra, learned Dy.AG entered appearance and accepts notice on behalf of the respondents and hence, no formal notice is called for.

List this case again on 08-08-2024.

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Case Metadata
  • Ck Citation: (2024) 07 MAN CK 0008
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Ch. Ngongo, A. Bheigya Meitei, H. Debendra
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