State Of Manipur Vs Koting Lamkang

Manipur High Court (Imphal) 18 Jul 2024 First Appeal From Judgment Decree In Suit No. 5 Of 2017 (2024) 07 MAN CK 0052
Bench: Single Bench

Judgement Snapshot

Case Number

First Appeal From Judgment Decree In Suit No. 5 Of 2017

Hon'ble Bench

Golmei Gaiphulshillu, J

Advocates

Samarjit Hawaibam, T. Rajendra, T. Rebirthson

Judgement Text

Translate:

Golmei Gaiphulshillu, J

Heard Mr. Samarjit Hawaibam, learned GA appearing for the appellant.

Mr. T. Rajendra, learned senior counsel and Mr. T. Rebirthson, learned counsel appear for the respondent.

The learned counsel appearing for the parties are directed to furnish detailed sequence of the dispute from the execution of the agreement till date.

Registry is directed to translate the contents of Page No. 14 of the Supplementary Paper Book No. 2 in English.

The hearing is to be continued on 25.07.2024.

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