RK Gourashyam Singh Vs RK Ibopishak Singh & Ors.

Manipur High Court (Imphal) 19 Jul 2024 Revision Petition (CRP Art. 227) No. 68 Of 2018, Miscellaneous Case (Revision Petition (CRP Art. 227)) No. 2 Of 2023, 6 Of 2019 (2024) 07 MAN CK 0057

Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition (CRP Art. 227) No. 68 Of 2018, Miscellaneous Case (Revision Petition (CRP Art. 227)) No. 2 Of 2023, 6 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

N. Surendrajit, Shushruta

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. N. Surendrajit, learned counsel submitted that he is representing the newly impleaded respondents No. 10 to 14 and as such, the learned counsel seeks two weeks’ time for advancing argument.

Mr. Shushruta, learned counsel appearing for the petitioner has no objection.

As prayed for, list these cases again on 29-08-2024.

Earlier interim order shall continue till the next date.

Madhya Pradesh High Court