Golmei Gaiphulshillu, J
Heard Mr. Ajoy Pebam, learned counsel appearing for the petitioner.
Mr. D Julius Riamei, learned counsel appears for the respondent no. 1 and Mr. M. Tapan Sharma, learned counsel appears for the respondent no. 2.
In the midst of hearing, it was found that the pagination of the file was not made by the Registry.
In the circumstances, it is directed to the Registry to make pagination of each and every pages of the case.
List the matter on 16.08.2024.
Interim order is extended till then.