Nitin Kumar Panchal Vs Union Of India

Manipur High Court (Imphal) 29 Jul 2024 Bail Application No. 22 Of 2024 (2024) 07 MAN CK 0067
Bench: Single Bench

Judgement Snapshot

Case Number

Bail Application No. 22 Of 2024

Hon'ble Bench

Golmei Gaiphulshillu, J

Advocates

T. Momo, W. Darakishwor

Judgement Text

Translate:

Golmei Gaiphulshillu, J

Heard Mr. T. Momo, learned counsel appearing for the petitioner and Mr. W. Darakishwor, learned Sr. PCCG appearing for the respondent.

The hearing is to be continued.

List the matter on 30.07.2024 (tomorrow).

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