Laithangbam Ithoi Singh Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 7 Aug 2024 Writ Petition (C) No. 152 Of 2022 (2024) 08 MAN CK 0004

Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 152 Of 2022

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Abdul Baqee Khan, Phungyo Zingkhai, Y. Romeshchandra

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. Abdul Baqee Khan, learned counsel appearing for the petitioner seeks adjournment of hearing of this case on the ground that his senior is out of station.

Mr. Phungyo Zingkhai, learned Deputy GA and Mr. Y. Romeshchandra, learned counsel appearing for the private respondents submitted that they have no objection.

As prayed for, list this case again on 27-08-2024.

Madhya Pradesh High Court