Elangbam Ranjit Singh Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 7 Aug 2024 Writ Petition (C) No. 209 Of 2020 (2024) 08 MAN CK 0005
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 209 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Md. Abdul Baqee Khan, Th. Vashum

Final Decision

Dismissed

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Md. Abdul Baqee Khan, learned counsel appearing for the petitioner seeks leave to withdraw the present writ petition with liberty to file a fresh one, if so advised.

Mr. Th. Vashum, learned GA appearing for the respondents has no objection.

Leave granted.

The present writ petition is hereby dismissed as being withdrawn with liberty as sought for.

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Case Metadata
  • Ck Citation: (2024) 08 MAN CK 0005
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Md. Abdul Baqee Khan, Th. Vashum
  • Result: Dismissed
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