Fundrei Olli & Anr. Vs State Of Manipur & 2 Ors.

Manipur High Court (Imphal) 18 Sep 2024 Writ Petition (C) No. 135 0f 2023 (2024) 09 MAN CK 0027
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 135 0f 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Th. Vashum

Judgement Text

Translate:

Ahanthem Bimol Singh, J

When the matter is called up, none appeared for the petitioner.

Mr. Th. Vashum, learned GA appearing for the respondents prays for taking up this matter after two weeks.

As prayed for, list this case again on 12-11-2024.

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Case Metadata
  • Ck Citation: (2024) 09 MAN CK 0027
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Th. Vashum
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