Ahanthem Bimol Singh, J
Heard Mr. W. Darakeshwar, learned counsel appearing for the applicants/petitioners.
Issue notice in the connected stay application, returnable within 1(one) week.
Mr. Syed Murtaza Ahmed, learned counsel assisting Mr. N. Jotendro, learned senior counsel, entered appearance and accepts notice on behalf of respondent No. 1; and Mr. Niranjan Sanasam, learned G.A., entered appearance and accepts notice on behalf of respondent Nos. 2 to 4. Hence, no formal notice is called for.
List these cases again on 08.10.2024.
