R.K. Gourashyam Singh Vs R.K. Ibopishak Singh & 8 Ors

Manipur High Court (Imphal) 27 Sep 2024 Revision Petition (CRP.Art.227) No. 68 Of 2018, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 2 Of 2023, 6 Of 2019 (2024) 09 MAN CK 0007
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition (CRP.Art.227) No. 68 Of 2018, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 2 Of 2023, 6 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Hs Paonam, N Bipin, N Surendrajit Th Monish

Judgement Text

Translate:

Ahanthem Bimol Singh, J

On the joint prayer made by the learned counsel appearing for the parties, list these cases again on 18.11.2024.

Earlier interim order shall continue till the next date.

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Case Metadata
  • Ck Citation: (2024) 09 MAN CK 0007
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Hs Paonam, N Bipin, N Surendrajit Th Monish
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