Heigrujam Sushita Devi Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 10 Oct 2024 Writ Petition (C) No. 156 Of 2020 (2024) 10 MAN CK 0014
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 156 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

Translate:

Ahanthem Bimol Singh, J

On the joint prayer made by the counsel appearing for the parties, list this case again on 06-12-2024.

Earlier interim order shall continue till the next date.

Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 10 MAN CK 0014
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.