Wahengbam Chaobalal Singh Vs Wahengbam Irabot Singh And 2 Ors.

Manipur High Court (Imphal) 10 Oct 2024 Revision Petition No. 2 Of 2022 (2024) 10 MAN CK 0016
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition No. 2 Of 2022

Hon'ble Bench

Golmei Gaiphulshillu, J

Judgement Text

Translate:

Golmei Gaiphulshillu, J

As prayed for by the learned counsel appearing for the parties, list this case again on 28.11.2024.

Earlier interim order is extended till the next date of hearing.

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