Md. Yaqoob Khan Vs State Of Manipur & 3 Others

Manipur High Court (Imphal) 11 Nov 2024 Writ Petition (C) No. 49 Of 2022 (2024) 11 MAN CK 0081
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 49 Of 2022

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

S. Inaocha, Niranjan Sanasam, B.P. Sahu

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. S. Inaocha, learned counsel appeared for the petitioner, Mr. Niranjan Sanasam, learned GA appeared for Respondent Nos.1, 2 & 3 and Mr. B.P. Sahu, learned senior counsel appeared for Respondent Nos.5 to 11.

It has been submitted at the bar that exchange of pleadings are complete and the matter can be posted for final hearing.

As prayed for, list this case again for final hearing on 18th December, 2024.

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