Ahanthem Bimol Singh, J
None appeared for the petitioner.
Ms. Nikita, learned counsel appearing for the respondents submitted that counter affidavit on behalf of the respondents has already been filed.
As the counsel for the petitioner is absent, let this case be listed again on 18-12-20224. In the meantime, petitioner is at liberty to file rejoinder affidavit, if so advised.
