CCpur District EGS Centres Welfare Association Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 12 Nov 2024 Writ Petition (C) No. 64 Of 2019, Miscellaneous Case (Writ Petition (C)) No. 117 Of 2020 (2024) 11 MAN CK 0007
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 64 Of 2019, Miscellaneous Case (Writ Petition (C)) No. 117 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

D. Julius Riamei, Th. Vashum

Final Decision

Dismissed

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. D. Julius Riamei, learned counsel appearing for the petitioner seeks leave to withdraw the present writ petition as well as the connected application with liberty to file a fresh one, if so advised.

Mr. Th. Vashum, learned GA appearing for the respondents submitted that he has no objection.

Leave granted.

The present writ petition as well as the connected application are hereby dismissed as being withdrawn with liberty as sought for.

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0007
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: D. Julius Riamei, Th. Vashum
  • Result: Dismissed
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