Shagolsem Loken Singh Vs State Of Manipur & 4 Ors.

Manipur High Court (Imphal) 12 Nov 2024 Writ Petition (C) No. 142 Of 2020 (2024) 11 MAN CK 0009
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 142 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

L. Monomala, Prasanta

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mrs. L. Monomala, learned GA appearing for the respondents prays for taking up this matter after one week.

Mr. Prasanta, learned counsel appearing for the petitioner has no objection.

As prayed for, list this case again on 27-11-2024.

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0009
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: L. Monomala, Prasanta
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