Manipur Public Service Commission Vs Manipur Information Commission & Anr.

Manipur High Court (Imphal) 15 Nov 2024 Writ Petition (C) No. 476 Of 2023 (2024) 11 MAN CK 0042
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 476 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

K. Roshan, M. Rarry

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. K. Roshan, learned counsel appearing for respondent No. 1 submitted that counter affidavit on behalf of respondent No. 1 will be filed within two days with advance copy to the counsel appearing for the petitioner.

Mr. M. Rarry, learned senior counsel appearing for the petitioner also seeks two weeks’ time for filing rejoinder affidavit.

Prayer is allowed.

As prayed for, list this case again on 19-12-2024.

Earlier interim order shall continue till the next date.

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