A B Philimon Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 15 Nov 2024 Writ Petition (C) No. 594 Of 2019 (2024) 11 MAN CK 0043
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 594 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Somiyo Horam, Th. Vashum

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. Somiyo Horam, learned counsel appearing for the petitioner seeks three weeks’ time for filing rejoinder affidavit.

Mr. Th. Vashum, learned GA appearing for the respondents has no objection.

As prayed for, list this case again on 20-01-2025.

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