Suresh Prasad Vs Directorate Of Enforcement

Manipur High Court (Imphal) 15 Nov 2024 Writ Petition (C) No. 478 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 412 Of 2024 (2024) 11 MAN CK 0044
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 478 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 412 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

M. Gunedhor, D. Julius Riamei

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. M. Gunedhor, learned counsel appeared for the petitioner and Mr. D. Julius Riamei, learned counsel appeared for the respondent.

It has been submitted at the bar that exchange of pleadings are complete and the matter can be heard and finally disposed of.

As prayed for, list these cases again on 25-11-2024 for final disposal.

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0044
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: M. Gunedhor, D. Julius Riamei
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