Achun @ Machungam Panmei Vs State Of Manipur & 5 Ors.

Manipur High Court (Imphal) 25 Nov 2024 Writ Petition (C) No. 190 Of 2022
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 190 Of 2022

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

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