Thangjam Leishang Singh Vs State Of Manipur & 5 Ors.

Manipur High Court (Imphal) 25 Nov 2024 Miscellaneous Case (Writ Petition (C)) No. 185, 211, 226, 37 Of 2023, Writ Petition (C) No. 1056 Of 2022, 359 Of 2023 (2024) 11 MAN CK 0018
Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Case (Writ Petition (C)) No. 185, 211, 226, 37 Of 2023, Writ Petition (C) No. 1056 Of 2022, 359 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

Translate:

Ahanthem Bimol Singh, J

On the joint prayer made by the counsel appearing for the parties, list these cases again on 17-01-2025.

Earlier interim order shall continue till the next date.

Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Delhi HC Frozen Semen Case: Govt Challenges Order Allowing Parents to Inherit Dead Son’s Gametes, Legal Vacuum in Indian Law Exposed
Feb
02
2026

Court News

Delhi HC Frozen Semen Case: Govt Challenges Order Allowing Parents to Inherit Dead Son’s Gametes, Legal Vacuum in Indian Law Exposed
Read More
Budget 2026: New Tax Rules for Sovereign Gold Bonds Limit Exemption to Original Buyers Holding till Maturity
Feb
02
2026

Court News

Budget 2026: New Tax Rules for Sovereign Gold Bonds Limit Exemption to Original Buyers Holding till Maturity
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0018
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.