Jinatun Nesha Vs State Of Manipur & 2 Ors.

Manipur High Court (Imphal) 29 Nov 2024 Writ Petition (C) No. 54 Of 2020 (2024) 11 MAN CK 0091
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 54 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Juno Rahman, Th. Vashum

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. Juno Rahman, learned counsel appearing for the petitioner, seeks 2(two) weeks’ time for filing rejoinder affidavit.

Mr. Th. Vashum, learned G.A. appearing for the respondents, has no objection.

As prayed for, list this case again on 16.01.2024.

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