Ahanthem Bimol Singh, J
Mr. Romendro Sharma, learned counsel appearing for the petitioner, seeks 2(two) weeks’ time for filing rejoinder affidavit.
Mrs. L. Monomala, learned G.A. appearing for the respondents, has no objection.
As prayed for, list this case again on 13.12.2024.
Reigistry is directed to delete the name of learned A.G. from the cause-list and in his place the name of Mrs. L. Monomala, learned G.A, be shown.
