Ahongshangbam Ningol Thounaojam Ongbi Sumati Devi Vs Soibam Helen Singh & Ors.

Manipur High Court (Imphal) 29 Nov 2024 Miscellaneous Case (Revision Petition (CRP Art. 227)) No. 83 Of 2024 (2024) 11 MAN CK 0094
Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Case (Revision Petition (CRP Art. 227)) No. 83 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

L. Gunindro

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0094
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: L. Gunindro
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