Collector (LA), Imphal West Vs Okram Ibotombi Singh

Manipur High Court (Imphal) 29 Jan 2025 Miscellaneous Case (Land Acquisition Appeal) No. 17 Of 2023 (2025) 01 MAN CK 0936
Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Case (Land Acquisition Appeal) No. 17 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

L.N. Ngamba, H. Devendra

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 MAN CK 0936
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: L.N. Ngamba, H. Devendra
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