K.C. Paint Factory Vs State of Jammu & Kashmir

Jammu & Kashmir High Court 23 Jul 2002 LPA (OW) No. 117 of 2002 (2002) 07 J&K CK 0016
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

LPA (OW) No. 117 of 2002

Hon'ble Bench

V.K. Jhanji, J; S.K. Gupta, J

Final Decision

Dismissed

Acts Referred
  • Central Sales Tax Act, 1956 - Section 8(5)
  • Jammu and Kashmir General Sales Tax Act, 1962 - Section 5

Judgement Text

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Case Metadata
  • Citation: (2010) 4 JKJ 102
  • Ck Citation: (2002) 07 J&K CK 0016
  • Coram: V.K. Jhanji, J; S.K. Gupta, J
  • Bench: Division Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Central Sales Tax Act, 1956 - Section 8(5)
  • Jammu and Kashmir General Sales Tax Act, 1962 - Section 5
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