Mohan Magotra Vs Director of Income Tax (Inspector) and Others

Jammu & Kashmir High Court 13 Mar 2002 Others Writ Petition (OWP) No. 484 of 2000 (2002) 03 J&K CK 0011
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Others Writ Petition (OWP) No. 484 of 2000

Hon'ble Bench

Tejinder Singh Doabia, J

Advocates

Ashok Misra, for the Appellant; D.S. Thakur, for the Respondent

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 132(8)

Judgement Text

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Case Metadata
  • Citation: (2003) 3 JKJ 483
  • Ck Citation: (2002) 03 J&K CK 0011
  • Coram: Tejinder Singh Doabia, J
  • Bench: Single Bench
  • Advocates: Ashok Misra, for the Appellant; D.S. Thakur, for the Respondent
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 132(8)
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