Union of India & Ors. Vs Showkat Ali Chechi

Jammu & Kashmir High Court 25 Aug 2009 Letters Patent Appeal No. 197 Of 2006 & CMP No. 272 Of 2006 (2009) 08 J&K CK 0026
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Letters Patent Appeal No. 197 Of 2006 & CMP No. 272 Of 2006

Hon'ble Bench

Barin Ghosh, J and Mohd.Yaqoob Mir, J

Advocates

B.A.Misri, Anil Bhan,ASG, Advocates appearing for the Parties

Acts Referred
  • Central Reserve Police Force Act, 1949 - Section 11(1), 12

Judgement Text

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Case Metadata
  • Citation: (2009) JKJ 582 Supp
  • Ck Citation: (2009) 08 J&K CK 0026
  • Coram: Barin Ghosh, J and Mohd.Yaqoob Mir, J
  • Bench: Division Bench
  • Advocates: B.A.Misri, Anil Bhan,ASG, Advocates appearing for the Parties
Referenced Acts & Sections
  • Central Reserve Police Force Act, 1949 - Section 11(1), 12
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