Rahul Enterprises : Rajan Narula :Khanna Bros, : Edible Oil Traders : Consumer Welfare Association & Anr.: Mahavir Oil Mills :Jammu Fruit Assn. Vs State of J&K & Anr.: State of J & iC & Ors.

Jammu & Kashmir High Court 28 Nov 1994 Others Writ Petition (OWP) No. 500/94 along with OWPs No. 508/94 642/94 509/94 685/94 495/94 576/94 496/94 820/94 783/94 (1994) KashLJ 636

Bench: Single Bench

Acts Referenced

Judgement Snapshot

Case Number

Others Writ Petition (OWP) No. 500/94 along with OWPs No. 508/94 642/94 509/94 685/94 495/94 576/94 496/94 820/94 783/94

Hon'ble Bench

V.K.Gupta, J

Advocates

Wasim Sadiq, Subash Dutt, Seema Shehkar, S.Hali, S.Bhat, R.N.Sharma, Parmod Kohli, P.N.Raina, M.M.Gupta, M.L.Verma, M.K.Bhardwaj, Ashok Mathur, A.K.Sawhney, Advocates appearing for the Parties

Acts Referred

Constitution of India, 1950 — Article 14, 301, 304#General Sales Tax Act, 1962 — Section 4(1), 5

Judgement Text

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Case Metadata

Citation: (1994) KashLJ 636
Coram: V.K.Gupta, J
Bench: Single Bench
Advocates: Wasim Sadiq, Subash Dutt, Seema Shehkar, S.Hali, S.Bhat, R.N.Sharma, Parmod Kohli, P.N.Raina, M.M.Gupta, M.L.Verma, M.K.Bhardwaj, Ashok Mathur, A.K.Sawhney, Advocates appearing for the Parties

Referenced Acts & Sections

Constitution of India, 1950 — Article 14, 301, 304#General Sales Tax Act, 1962 — Section 4(1), 5

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